(1.) This appeal under section 96 of the Code of Civil Procedure has been directed against the judgment and decree dated 28 -2 -1998 passed by the learned XII Additional District Judge, Jabalpur, in Civil Suit No. 70A/94.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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