(1.) LEARNED counsel for the Revenue.
(2.) HE is heard on the question of admission.
(3.) THIS appeal has been preferred against the order dt. 3rd Dec. , 2002, passed by Tribunal, Indore in ITA No. 257/ind/1997.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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