(1.) Defendant has filed present appeal. This appeal was admitted on 8 -10 -1999 on following substantial question of law:
(2.) THAT the defendant is a tenant of plaintiffs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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