BANK OF INDIA Vs. SUL INDIA LTD

JUDGEMENT

(1.) MR. K. B. S. Nair, learned Counsel for the Bank of India, Santa Bazar, Indore.

(2.) OFFICIAL Liquidator Mr. Arvind Shukla is also present in person.

(3.) ON 11th March, 2003 this Court while entertaining the reference received from the office of BIFR under Section 20 (2) of the SICA, directed issuance of notice to the Official Liquidator in terms of rules and for passing of final winding-up orders.