(1.) I have come up in appeal, aggrieved by the judgment and decree of the lower appellate Court, directing their suit for declaration of title and recovery of possession to be dismissed, in reversal of the decree of the trial Court which had decreed the suit.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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