(1.) THE present revision petition is filed by the applicant -defendant against the order dated 7.4.1992, passed by the First Additional District Judge, Durg in Civil Suit No. 148 of 1992, granting conditional leave to defend under Order 37, Rule · 3(5) of the Code of Civil Procedure.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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