(1.) THIS order shall also govern the disposal of Civil Revision No. 447 of 1991 as both these cases are between the same parties, arising out of similar orders passed in execution proceedings in Execution Case No. 19 -B/88.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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