REGENT COMPUTRONICS PVT. LTD.

Rambabu Ghansilal Goyal Appellant

V/S

Bhagirath Prasad Basantilal Respondents

Referred Judgements :-

BHAGWANDAS V. RAMPYARI [REFERRED TO]
GYAN MALA SHARMA V. NARAYAN SINGH,1974 MPLJ 24 AND KEDARNATH V. TULSABAI [REFERRED TO]
BALMUKUND V. LACHMI NARAIN [REFERRED TO]
MANOHAR DASS V. BIRANDARI SHEIKHUPURAIN [REFERRED TO]
BALMUKUND RAM MARWARI V. MADHO PRASHAD [REFERRED TO]
ARJUN SINGH VS. MOHINDRA KUMAR [REFERRED TO]

JUDGEMENT

(1.) This is a revision directed against the order dated 18 -2 -1982, passed by the trial Court, whereby the application submitted by the defendant -applicant under Order 9, Rule 7, Civil Procedure Code for setting aside the ex parte order passed by the Court on 21 -8 -1981 has been rejected.

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RAMBABU GHANSILAL GOYAL Vs. BHAGIRATH PRASAD BASANTILAL

Referred Judgements :-

JUDGEMENT

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