LAWS(MPH)-1982-10-30

MADHYA PRADESH STATE ROAD Vs. SATISH KUMAR

Decided On October 22, 1982
Madhya Pradesh State Road Appellant
V/S
SATISH KUMAR Respondents

JUDGEMENT

(1.) IT was the duty of the bus driver to drive the vehicle at reasonable speed or to stop it when he felt that the cyclist would be dashing against the right front side of the bus.