(1.) THIS revision is from an order passed by the First Additional District Judge, raipur. striking out the defence under Section 13 (6) of the M. P. Accommodation control Act, 1961, (hereinafter called the Act ).
(2.) FACTS material for this revision are these: equivalent Citation:
(3.) BY his order dated 10-9-1971, what the learned trial Judge held may be summed up thus:--
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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