LAWS(MPH)-1962-7-8

JAMNADAS PARASHRAM Vs. STATE OF MADHYA PRADESH

Decided On July 27, 1962
JAMNADAS PARASHRAM Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) THE Additional Sessions Judge, Hoshangabad, has convicted Jamandas of the offence under Section 302, I. P. C. , and sentenced him to death, 'holding him guilty of the murder of Mr. Raghuraman on July 12, 1961, in a running train between Bhopal and Itarsi. The trial Judge has made the reference (Criminal reference No. 2 of 1962) for confirmation of the sentence, while Jamnadas has preferred Criminal Appeal No. 264 of 1962 from his conviction. Jamnadas was tried for the offence under Section 392, I. P. C. also but has been acquitted. The other accused, Shaukat, who was jointly tried with Jamnadas for offences under sections 201 and 411, I. P. C. , has been acquitted of both the charges. The State has preferred Criminal Appeal No. 283 of 1962 for setting aside the acquittal of jamnadas of the offence under Section 392, I. P. C. , and also for setting aside the acquittal of Shaukat of the offences under Sections 201 and 411 I. P. C.

(2.) MR. Raghuraman, a young man of 25, was a lecturer in Civil Engineering in the government Polytechnic Institute, Khandwa. He resided in the hostel of that institute. On July 9, 1961, he left for Bhopal on duty, (per statements of Lecturers bhargava, P. W. 20 and Anthony, P. W. 21, and Principal Ramchandra, P. W. 24 ). On the 12th July, 1961 he reached Bhopal railway station to commence his return journey to Khandwa by 58 Up Pathankot Express. The train had not arrived but he was told that in pursuance of a message, that there was no accommodation in the first class compartments, booking for the first class was withheld. He, therefore, purchased a second class ticket. However, he approached the Assistant Station master to help him in getting accommodation in the first class. The Assistant station Master assured him to contact the Conductor and get him accommodation in a first class compartment, if possible. When the train arrived, the Conductor was seen by the Assistant Station Master for providing accommodation in a first class compartment. The Conductor disclosed that one first class coupe was vacant, as it was reserved from Savda to Bbusawal for Shri Kannamwar, a Minister. Savda is a station beyond Khandwa (between Khandwa and Bhusawal ). And since Mr. Raghuraman was to travel only up to Khandwa, he could be accommodated in that coupe. Mr. Raghuraman, there-fere, occupied that coupe (marked 'c in bogie FCQ 2836 ). He was all alone in that compartment. He had an attachee and a hold-all. The train left Bhopal at 12. 28 hours. He was killed somewhere before the train arrived at Itarsi at 14. 30 hours. These facts, which are proved by Assistant Station master P. N. Tiwari, (P. W. 8) and Conductor K. S. Rawat (P. W. 1), are not in dispute.

(3.) CONDUCTO'r Khusalsingh Rawat says that he was in charge of the train between jhansi and Itarsi only; he was to hand over to another con-doctor-guard at Itarsi. When the train reached Hoshangabad, he seated a lady passenger in a first class compartment. However, her husband requested him to provide her accommodation in a Ladies' compartment. When the train reached Itarsi, he accommodated her in a Ladies' First Class compartment, and thereafter he started giving over to Conductor Ghesas. He was explaining to him which passengers were seated where and how far they were to travel. He specifically mentioned about the reservation of 'c' compartment for Shri Kannamwar and that in that compartment there was a passenger going upto Khandwa. In the course of this conversation, when he passed the 'c' compartment of the first class bogie, he happened to notice that the attachee case was lying open on the table inside the compartment and its contents scattered, and the passenger lying dead on the floor of the compartment in a pool of blood. He posted a police constable there and reported the matter in the police station. He returned from tbere with the Station House officer. Both the doors of the 'c' compartment were locked and the bogie was detached from the train and another was substituted. Passengers of the detached bogie were accommodated in the newly attached one, and the train left Itarsi. The detached bogie was guarded by the police at the Itarsi railway station. At about 5 p. m. , an inquest was held. Photographer Prem Swarup Nigam (P. W. 7) took photographs of the inside view of the compartment from different angles (Exhibits p 45 to 47 ). Seizure memos of the contents of the compartment were drawn up. Here, it must be mentioned at once that by the side of the dead body weie lying white trousers (Art G) in a position which unmistakably indicated that the garment had been abandoned from the body of its wearer at that very place and left untouched. (See Photograph Ex. P. 45 and the statement of Garg P. W. 5 ). It was badly smeared with blood. It had a dhobi-mark 'jd'. It is made of drill as generally used by waiters and bearers of Refreshment Rooms and by members of railway staff.