Home
About Us
Support
Browse Database
Contact Us
LOGIN
LAWS(MPH)-2022-2-208
GANIYA Vs. STATE OF MADHYA PRADESH
Decided On February 22, 2022
Ganiya
Appellant
V/S
STATE OF MADHYA PRADESH
Respondents
JUDGEMENT
(1.) They are heard and perused the case diary.
Click here to view full judgment.