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LAWS(MPH)-2022-9-2

KAPTAN SINGH KAURAV Vs. STATE OF MADHYA PRADESH

Decided On September 19, 2022
Kaptan Singh Kaurav Appellant
V/S
STATE OF MADHYA PRADESH Respondents

Referred Judgements :-

M C ABRAHAM VS. STATE OF MAHARASHTRA [REFERRED TO]
DIVINE RETREAT CENTRE VS. STATE OF KERALA [REFERRED TO]
D VENKATASUBRAMANIAM VS. M K MOHAN KRISHNAMACHARI [REFERRED TO]

JUDGEMENT

(1.) This petition under Article 226 of the Constitution of India has been filed seeking the following reliefs:

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