(1.) The appellant has filed this appeal under Sec. 14-A(2) of Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 against the order dtd. 16/11/2021 passed by trial Court; whereby, application of appellant preferred under Sec. 439 of Cr.P.C. has been rejected.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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