SALMAN KHAN Vs. STATE OF MADHYA PRADESH

JUDGEMENT

(1.) This fourth application under Sec. 439 of Cr.P.C. has been filed for grant of bail. Third application was dismissed by order dtd. 11/10/2022 passed in MCRC No.46975/2022.

(2.) The applicant has been arrested on 10/2/2022 in connection with Crime No.71/2020 registered at Police Station Cantt. District Guna for offence under Ss. 406,120-B of IPC.

(3.) The counsel for the applicant seeks permission of this Court to withdraw this application.