LAWS(MPH)-2022-5-69

JARDAN SINGH Vs. STATE OF M.P.

Decided On May 14, 2022
JARDAN SINGH Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) This petition has been filed by the petitioners for quashing of the FIR bearing crime No. 57/2012 registered at police station Antari, District Gwalior.