MOHAMMAD SHAHID Vs. STATE OF MADHYA PRADESH

JUDGEMENT

(1.) This application has been filed by the petitioner under sec. 482 of the Cr.P.C.,1973 seeking modification/correction in the order passed by the Court vide order dtd. 11/11/2022, passed in CRR No.3240/2022.

(2.) This order be read conjointly with order dtd. 11/11/2022, passed in CRR No.3240/2022.