(1.) This application under Sec. 482 of CrPC has been filed for modification of order dtd. 4/2/2022 passed by this Court in M.Cr.C. No.4610/2022, by which the applicant has been granted bail on furnishing cash surety of Rs.1,00,000.00.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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