LAWS(MPH)-2022-2-87

DINESH SINGH Vs. STATE OF MADHYA PRADESH

Decided On February 03, 2022
DINESH SINGH Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) This is first bail application filed by the applicant under Sec. 439 of Cr.P.C. for grant of bail.