HINDUSTAN BIDI MANUFACTURING Vs. SUNDRLAL CHHABILAL

Referred Judgements :-

KAIRA DISTRICT CO-OPERATIVE MILK VS. BHARAT CONFECTIONERY WORKS [REFERRED TO]
REGISTRAR OF TRADE MARKS VS. ASHOK CHANDRA RAKHIT LIMITED [REFERRED TO]
RUSTON AND HORNSBY LIMITED VS. ZAMINDARA ENGINEERING CO [REFERRED TO]
PARLE PRODUCTS PRIVATE LIMITED VS. J P AND CO MYSORE [REFERRED TO]
MIDAS HYGIENE INDUSTRIES PRIVATE LIMITED VS. SUDHIR BHATIA [REFERRED TO]
GLAXO OP U K LIMITED VS. SAMRAT PHARMA [REFERRED TO]
AUTOMATIC ELECTRIC LIMITED VS. R K DHAWAN [REFERRED TO]
ANSUL INDUSTRIES VS. SHIVA TOBACCO COMPANY [REFERRED TO]
GREAVES COTTON LIMITED VS. MOHAMMAD RAFI [REFERRED TO]
COX DISTILLERY VS. MCDOWELL AND COMPANY LIMITED [REFERRED TO]
BAL PHARMA LTD VS. CENTAUR LABORATORIES PVT LTD [REFERRED TO]
PIDILITE INDUSTRIES LIMITED VS. S M ASSOCIATES [REFERRED TO]
INDIAN HOTELS COMPANY LTD VS. JIVA INSTITUTE OF VEDIC SCIENCE & CULTURE [REFERRED TO]
SANOFI INDIA LTD. VS. UNIVERSAL NEUTRACEUTICALS PVT. LTD. [REFERRED TO]
PARAKH VANIJYA PRIVATE LIMITED VS. BAROMA AGRO PRODUCT AND OTHERS [REFERRED TO]