(1.) This is second application under sec. 439 of Cr.P.C. for grant of bail filed on behalf of applicant. His earlier bail application bearing M.Cr.C. No.23831/2021 was dismissed as withdrawn vide order dtd. 21/5/2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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