(1.) Shri Anvesh Shrivastava regrets for mentioning wrong Article in the caption of the petition and seeks permission to amend it as "Article 227" in place of "Article 226".
(2.) Learned Government Advocate for the respondent raised formalobjections.
(3.) The prayer is allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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