LAWS(MPH)-2022-2-176

STATE OF MADHYA PRADESH Vs. RAMSINGH

Decided On February 17, 2022
STATE OF MADHYA PRADESH Appellant
V/S
RAMSINGH Respondents

JUDGEMENT

(1.) Heard on IA no.1135/2022, which is an application filed under sec. 5 of the Limitation Act.

(2.) Heard on the question of admission.