(1.) This application under Sec. 482 of Cr.P.C. has been filed for modification of order dt.10/1/2022 passed in M.Cr.C. No.58368/2021 by which bail granted to the applicant is canceled and he was directed to surrender before the trial Court latest by 17/1/2022.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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