LAWS(MPH)-2022-1-7

KRISHNA Vs. STATE OF MADHYA PRADESH

Decided On January 04, 2022
KRISHNA Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) This order shall also govern the disposal of Miscellaneous Criminal Case No.61051/2021, as these cases have arisen out of the same Crime No.372/2021.