(1.) Heard on IA No.7972/2022, second application under Sec. 389 of CrPC filed on behalf of appellants for suspension of sentence and grant of bail. His first application for suspension of sentence was dismissed as withdrawn on 5/4/2022.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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