LAWS(MPH)-2022-1-88

GULJAR KHAN Vs. STATE OF MADHYA PRADESH

Decided On January 28, 2022
Guljar Khan Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Shri S.K. Raghuwanshi, learned counsel for the petitioner.

(2.) Smt. Priyanka Mishra, learned Government Advocate for the respondent/State.

(3.) Corpus-Arti Sahu present through video conferencing.