GAYAN SINGH GOND Vs. STATE OF MADHYA PRADESH

JUDGEMENT

(1.) These are first bail applications filed under Sec. 439 of Cr.P.C. on behalf of applicants Gayan Singh Gond and Bharat Singh, who are in jail since 5/7/2022, in connection with Crime No.236/2022 registered at Police Station Rithi, District Katni (M.P.) for the offence punishable under Sec. 302/34 of Indian Penal Code.