LAWS(MPH)-2022-8-5

VIKAS PATEL Vs. STATE OF MADHYA PRADESH

Decided On August 11, 2022
Vikas Patel Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) This petition has been filed by the applicant for extension of period of temporary bail granted by this Court vide order dtd. 13/07/2022 passed in M.Cr.C.No.33493/2022, whereby period of bail was extended upto 13/8/2022.