(1.) Heard.
(2.) This order shall govern the disposal of both the writ appeal Nos.1178 and 1179 of 2019 as the common issue involved in these appeals.
(3.) For the sake of convenience the facts as narrated in W.A. No.1178 of 2019 are being taken into consideration.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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