(1.) The applicant has filed this first application u/S.439 Cr.P.C for grant of bail. Applicant has been arrested on 14/2/2022 by Police Station Purani Chhawani, Distt. Gwalior (M.P.) in connection with Crime No.374/2021 registered for offence under Ss. 34 and 49-A of the Excise Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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