(1.) This is the first application filed by the applicant under Sec. 439 of the Cr.P.C. for grant of bail.
(2.) The applicant has been arrested by Police Station - Madhoganj, District Gwalior in connection with Crime No.589/2022 registered in relation to the offence punishable under Ss. 376, 376(2)(N), 506 of IPC.
(3.) An FIR has been lodged at crime case No.589/2022 at police station Madhoganj on 18/12/2022 on an allegation that the applicant sexually abused the prosecutrix on 18/9/2020 i.e. about two years and three months ago.