ANIKET YADAV Vs. STATE OF MADHYA PRADESH

JUDGEMENT

(1.) The applicant has filed this third bail application u/S.439 Cr.P.C for grant of bail. Applicant has been arrested on 23/3/2022 by Police Station Bahodapur, District Gwalior in connection with Crime No.620/2021 registered for offence punishable under Ss. 307, 294, 506, 120-B, 34 of IPC. His earlier bail applications were dismissed as withdrawn.