LAWS(MPH)-2022-2-14

FAISAL KHAN Vs. STATE OF MADHYA PRADESH

Decided On February 22, 2022
Faisal Khan Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Shri Rizwan Khan, learned counsel for petitioner.

(2.) Shri Pradeep Singh, learned Government Advocate for respondents/State.

(3.) Shri Sunil Gupta, learned counsel for respondent. No.6.