(1.) Shri Aditya Sanghi, learned counsel and Ms. Nain Jyoti Noriya, learned counsel for the petitioners.
(2.) Heard on the question of admission and interim relief.
(3.) Issue notice.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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