KUMHER SINGH GURJAR Vs. STATE OF MADHYA PRADESH

JUDGEMENT

(1.) Case diary is available.

(2.) This seventh application under Sec. 439 of Cr.P.C. has been filed for grant of bail. The sixth application was dismissed by order dtd. 20/4/2022 passed in M.Cr.C.No.16183/2022.

(3.) The applicant has been arrested on 10/11/2019 in connection with Crime No.80/2017 registered at Police Station Ater, District Bhind for offence under Ss. 302, 460, 34 of IPC.