(1.) This is the repeat (2nd) application filed by the applicant under Sec. 439 of the Cr.P.C. for grant of bail. His first bail application was dismissed on merit on 23/11/2021 in M.Cr.C. No.51705/2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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