LAWS(MPH)-2022-2-73

RAJKUMAR DAS Vs. STATE OF M.P.

Decided On February 02, 2022
Rajkumar Das Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) This is the First bail application u/S.439 Cr.P.C filed by the applicant for grant of bail.