LAWS(MPH)-2022-8-13

SAMI ULLA Vs. STATE OF M.P

Decided On August 04, 2022
Sami Ulla Appellant
V/S
STATE OF M.P Respondents

JUDGEMENT

(1.) The petitioner has filed the present petition seeking limited relief to the extent that he be permitted to participate in the swearing ceremony and cast his vote scheduled on 5/8/2022.