LAWS(MPH)-2022-2-13

SANJAY SINGH BAGHEL Vs. STATE OF MADHYA PRADESH

Decided On February 21, 2022
Sanjay Singh Baghel Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Heard on I.A.No.3309/2022 an application for assisting the panel lawyer.

(2.) For the reasons mentioned in the application, the same is allowed.

(3.) Shri Yogesh Soni, learned counsel is permitted to assist the panel lawyer.