(1.) Heard with the aid of case diary.
(2.) This is second bail application filed by the applicant under Sec. 439 of Cr.P.C.
(3.) The first bail application of the applicant was dismissed o n merits by this Court vide order dtd. 09/11/2021 passed in MCrC no.41333/2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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