LAWS(MPH)-2022-4-146

BRIJMOHAN SHARMA Vs. STATE OF MADHYA PRADESH

Decided On April 19, 2022
Brijmohan Sharma Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Shri Ramdas Gautam, Advocate for applicant.

(2.) Shri Rajeev Upadhyay, Public Prosecutor for respondent/State.

(3.) Case diary is available.