LAWS(MPH)-2022-1-208

REETA JOGI Vs. STATE OF MADHYA PRADESH

Decided On January 24, 2022
Reeta Jogi Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Nobody had appeared for the appellant on 6/1/2022, 21/12/2021, 17/12/2021, 10/12/2021, 25/11/2021 and this case is being adjourned continuously.