(1.) This is first application under Sec. 439 of the Cr.P.C. filed on bhalf of the applicant in connection with Crime No.261/2021 registered at Police Station MohanBadodiya, District Shajapur under Ss. 363, 366, 376, 376(2)(n) of IPC and sec. 5(L)/6 of POCSO Act and sec. 3/181, 146/196, 130/177(3) of Motor Vehicles Act.