(1.) Present petition under Sec. 482 of CrPC has been filed for issuance of directions to the respondents to conduct fair and impartial investigation in Crime No.198 of 2022 registered at Police Station Tharet, District Datia for offence punishable under Ss. 3/7 of Essential Commodities Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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