(1.) This petition has been filed under the provisions of Medical Termination of Pregnancy Act, 1971 for termination of the pregnancy of the petitioner, a rape victim.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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