LAWS(MPH)-2022-4-140

RAJVEER SINGH JATAV Vs. STATE OF MADHYA PRADESH

Decided On April 25, 2022
Rajveer Singh Jatav Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Shri Ram Kishor Sharma, Counsel for the applicant.

(2.) Shri P.P.S. Vajeeta, Counsel for the State.

(3.) Case Diary is available.