LAWS(MPH)-2022-2-221

ATAR SINGH Vs. STATE OF M.P.

Decided On February 25, 2022
ATAR SINGH Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) Applicant has been arrested on 28/1/2022 by Police Station, Bhitarwar, District Gwalior, in connection with Crime No.214/2021 for the offence punishable under Sec. 34(1), 49(a) of the Excise Act.