(1.) Applicant no.1 to 4 have filed this first bail application under Sec. 439 of CrPC in connection with Crime No.294/21 under Ss. 34(2) of M.P Excise Act registered at police station Kothi, District Satna (M.P) and applicants are in custody since 11/01/2022.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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