SURESH CHANDRA PATHAK Vs. STATE OF MADHYA PRADESH

Referred Judgements :-

YOGESH SINGH V. MAHABEER SINGH [REFERRED TO]
PALA SINGH VS. STATE OF PUNJAB [REFERRED TO]
NIRPAL SINGH VS. STATE OF HARYANA [REFERRED TO]
AMBIKA PRASAD VS. STATE DELHI ADMINISTRATION DELHI [REFERRED TO]
SWARAN SINGH VS. STATE OF PANJAB [REFERRED TO]
PRAMOD MAHTO VS. STATE OF BIHAR [REFERRED TO]
STATE OF UTTAR PRADESH VS. JAGDEO [REFERRED TO]
RIZAN VS. STATE OF CHHATTISGARH [REFERRED TO]
STATE OF MADHYA PRADESH VS. MANSINGH [REFERRED TO]
PRITHVI MINOR VS. MAM RAJ [REFERRED TO]
MAHMOOD VS. STATE OF U P [REFERRED TO]
RAJU @ BALACHANDRAN VS. STATE OF TAMIL NADU [REFERRED TO]
S.GOVIDARAJU VS. STATE OF KARNATAKA [REFERRED TO]
JODHAN VS. STATE OF M P [REFERRED TO]
BHAGWAN JAGANNATH MARKAD & ORS. VS. STATE OF MAHARASHTRA [REFERRED TO]
HARBEER SINGH VS. SHEESHPAL & ORS. [REFERRED TO]
MAHAVIR SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
ANJAN DASGUPTA VS. THE STATE OF WEST BENGAL & ORS. [REFERRED TO]
VIJENDRA SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
LAVGHANBHAI DEVJIBHAI VASAVA VS. STATE OF GUJARAT [REFERRED TO]
KAMESHWAR SINGH VS. STATE OF BIHAR & ORS [REFERRED TO]
RUPINDER SINGH SANDHU VS. STATE OF PUNJAB & OTHERS [REFERRED TO]
SHAMIM VS. STATE (GNCT OF DELHI) [REFERRED TO]
JAFEL BISWAS & ORS. VS. STATE OF WEST BENGAL [REFERRED TO]
MD. ROJALI ALI AND OTHERS VS. THE STATE OF ASSAM [REFERRED TO]
BALVIR SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
ACHHAR SINGH VS. STATE OF HIMACHAL PRADESH [REFERRED TO]